Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 131 in Police Regulations, Bengal , 1943 131. General powers. [§ 12, Act V, 1861]. - The duties and powers of the police in respect of the control of assemblies and processions are set forth in sections 30, 30A, 31 and 32 of the Police Act, 1861.
