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[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

State of Chattisgarh - Subsection

Section 81(3)(iii) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(iii)Cultural programmes, picnics, holiday camps, medical assistances, immunisation programmes, special medical assistance, etc. inter school sports activities, creative arts and competition seminars for children involving eminent personalities etc.