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[Cites 0, Cited by 0] [Section 5B(12)] [Section 5B] [Entire Act]

State of Odisha - Subsection

Section 5B(12)(c) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(c)If the dues to be recovered from the purchaser exceed the amount of security deposit, the amount in excess shall, unless made good within fifteen days from the date of the Divisional Forest Officer's notice to that effect, be recoverable as arrears of land revenue.