Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Arunachal Pradesh - Subsection Section 11(h) in Arunachal Armed Police Act, 1993 (h)designedly or through neglect injures or losses or fraudulently disposes of his arms, clothes, tools, equipments, ammunition or accoutrement, or any such articles entrusted to him or belonging to any other person ; or
