Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A(2)] [Section 12A] [Entire Act] State of Karnataka - Subsection Section 12A(2)(iv) in Karnataka Tax on Entry of Goods Act, 1979 (iv)to do all other acts connected with such proceedings, on behalf of the State Government or any officer appointed under this Act.]