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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1)(b) in West Bengal Scheduled Castes Advisory Council Act, 2017

(b)various ways to address the shortcomings of the Scheduled Castes communities in availing the opportunities in education and employment and facilitate them in availing these opportunities;