Supreme Court - Daily Orders
State Of M.P vs Sachin Sharma @ Appu on 10 March, 2014
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ITEM NO.33 Court No.4 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2014
CRLMP.NO(s). 5068
(From the judgement and order dated 25/04/2013 in CRLA No.608/2012 of The
HIGH COURT OF M.P AT INDORE)
STATE OF M.P Petitioner(s)
VERSUS
SACHIN SHARMA @ APPU & ORS Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 10/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s)
Mr. C.D. Singh,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
| (NIDHI AHUJA) |(M.S. NEGI) | | Court Master | Assistant Registrar |