Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

State Of M.P vs Sachin Sharma @ Appu on 10 March, 2014

Ì
ITEM NO.33                  Court No.4               SECTION IIA


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS


Petition(s) for Special Leave to Appeal (Crl)... 2014
                                             CRLMP.NO(s). 5068


(From the judgement and order     dated 25/04/2013 in CRLA No.608/2012 of   The
HIGH COURT OF M.P AT INDORE)


STATE OF M.P                                           Petitioner(s)


                   VERSUS


SACHIN SHARMA @ APPU & ORS                             Respondent(s)


(With appln(s) for c/delay in filing SLP)


Date: 10/03/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR


For Petitioner(s)
                       Mr. C.D. Singh,Adv.




For Respondent(s)


             UPON hearing counsel the Court made the following
                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

| (NIDHI AHUJA) |(M.S. NEGI) | | Court Master | Assistant Registrar |