Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Manipur - Subsection

Section 5(2) in The Manipur Ceiling On Government Guarantees Act, 2004

(2)Depending on the default risk of the project the Government may, by notification specify commission at an enhanced rate.