Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(1) in Gujarat University (Amendment) Act, 1972 (1)in sub-section (1), for the words "affiliated college and recognized institution" the words "affiliated college, recognised institution and approved institution" shall be substituted;
