Supreme Court - Daily Orders
Chitra Sharma vs Union Of India on 18 July, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
WP(C)No.744/17 etc. 1
ITEM NO.17 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).744/2017
CHITRA SHARMA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(and IA No.30118/2018-impleading party and IA No.30122/2018-
CLARIFICATION/DIRECTION and IA No.30125/2018-impleading party and
IA No.30133/2018-impleading party and IA No.30140/2018-impleading
party and IA No.32031/2018-impleading party and IA No.32977/2018-
INTERVENTION APPLICATION and IA No.32978/2018-
CLARIFICATION/DIRECTION and IA No.33431/2018-STAY APPLICATION[ TO
BE TAKEN UP AS FIRST CASE ON THE TOP OF THE BOARD ])
WITH
W.P.(C) No.782/2017 (X)
W.P.(C) No.783/2017 (X)
SLP(C) No.24001/2017 (XI)
W.P.(C) No.803/2017 (X)
W.P.(C) No.805/2017 (X)
(FOR STAY APPLICATION ON IA 84812/2017)
SLP(C) No.24002/2017 (XI)
(FOR PERMISSION TO FILE SLP/TP ON IA 84838/2017 FOR PERMISSION TO
FILE ADDITIONAL DOCUMENTS ON IA 84839/2017 FOR
INTERVENTION/IMPLEADMENT ON IA 84840/2017 and IA No.88057/2017-
INTERVENTION/IMPLEADMENT and IA No.88410/2017-
CLARIFICATION/DIRECTION and IA No.88689/2017-INTERVENTION
APPLICATION and IA No.88696/2017-MODIFICATION and IA No.89329/2017-
INTERVENTION/IMPLEADMENT and IA No.115034/2017-INTERVENTION
APPLICATION and IA No.119047/2017-impleading party)
W.P.(C) No.950/2017 (X)
W.P.(C) No.860/2017 (X)
(FOR ADMISSION)
SLP(C) No.36396/2017 (XI)
(FOR ADMISSION and I.R. and IA No.98200/2017-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.98186/2017-APPLICATION FOR
IMPLEADMENT OF RESPONDENTS and IA No.98181/2017-PERMISSION TO FILE
SLP/TP and IA No.98204/2017-PERMISSION TO FILE ADDITIONAL
DOCUMENTS and IA No.137592/2017-CLARIFICATION/DIRECTION)
Diary No(s).33267/2017 (XI)
Signature Not Verified
(FOR ADMISSION and I.R. and IA No.129410/2017-EXEMPTION FROM FILING
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.18
17:06:14 IST
C/C OF THE IMPUGNED JUDGMENT and IA No.131630/2017-
Reason:
INTERVENTION/IMPLEADMENT and IA No.129408/2017-PERMISSION TO FILE
SLP/TP and IA No.129406/2017-CONDONATION OF DELAY IN REFILING and
IA No.129413/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
W.P.(C) No. 511/2018 (X)
WP(C)No.744/17 etc. 2
(FOR ADMISSION and IA No.72782/2018-APPLICATION FOR INTERIM RELIEF)
Date : 18-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Amicus Curiae (s) Mr.Pawanshree Agrawal, Adv.
For Petitioner(s) Mr.Ajit Kumar Sinha, Sr.Adv.
Mr.Ashwarya Sinha, Adv.
Ms.Priyanka Sinha, Adv.
Ms.Mohini Priya, Adv.
Mr.Colin Gonsalves, Sr.Adv.
Ms.Madhusmita Bora, AOR
Mr.Pawan Kishore Singh, Adv.
Ms.Madhusmita Bora, AOR
Mr.Pawan Kishore Singh, Adv.
Ms.Mohna, In-person
Ms.Geetali Talukdar, Adv.
Mr.Arun Monga, Adv.
Ms.Divya Sharma, Adv.
Mr.Gopal Jha, AOR
Mr.Manoj Goel, Adv.
Mr.Shuvodeep Roy, AOR
Mr.Fuzail Ahmad Ayyubi, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Praveena Gautam, AOR
Ms. Aparna Bhat, AOR
Mr. Tishampati Sen, AOR
Mr. Alok Shukla, AOR
Dr. Kailash Chand, AOR
Mr.Himanshu Shekhar, AOR
Ms. Anne Mathew, AOR
Mr. Amit Pawan, AOR
WP(C)No.744/17 etc. 3
Ms. Rashmi Nandakumar, AOR
Ms. Anannya Ghosh, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. Karunakar Mahalik, AOR
Mr. Shantanu Sagar, AOR
Mr.Christopher D’souza, Adv.
Mr.Prabhat Kumar Rai, Adv.
Mr.Prashant Tyagi, Adv.
Mr. R. P. Gupta, AOR
Mr. Shovan Mishra, AOR
Mr. Kaushik Choudhury, AOR
Mr. Bijoy Kumar Jain, AOR
Mr. Suvidutt M.S., AOR
Mr.Karunakar Mahalik, Adv.
Mr.G.C.Tyagi, Adv.
Mr.Kailash Pandey, Adv.
Mr.S.Gukula Krishnau, Adv.
Mr.Karri Venkata Reddy, Adv.
Mrs. Revathy Raghavan, AOR
For Respondent(s)/
Applicant(s)
(For R.No.5 in Mr.Tushar Mehta, ASG
WP(C)744/2017) Ms.Swarupama Chaturvedi, AOR
Mr.B.N.Dubey, Adv.
Mr.Sidharth Luthra, Sr.Adv.
Dr.Lalit Bhasin, Adv.
Ms.Palak Chadha, Adv.
Mr.P.V.Yogeswaran, Adv.
Ms.Shireen Shukla, Adv.
Mr.V.Giri, Sr.Adv.
Mr.Sandeep D.Das, Adv.
Mr.F.S.Nariman, Sr.Adv.
Mr.Anupam Lal Das, AOR
Mr.Vishal Gupta, Adv.
Mr.Anirudh Singh, Adv.
Mr.Subhash Sharma, Adv.
WP(C)No.744/17 etc. 4
Mr.Abhishek Raj, Adv.
Mr.Paras Chaudhary, Adv.
Mr.Sumeet Sharma, Adv.
Mr.Krishanu Barua, Adv.
Mr.Siddarth, Adv.
Mr.Kabir, Adv.
Mr.Parag P.Tripathi, Sr.Adv.
Mr.Sanjany Bhatt, Adv.
Mr.Anand Grover, Sr.Adv.
Mr.Ramakant Rai, Adv.
Ms.Mehak Suri, Adv.
Mr.Baij Nath Patel, Adv.
Mr.Syed Jafar Alam, AOR
Mr.Jayant Bhushan, Sr.Adv.
Mr.Syed Jafar Alam, AOR
Mr.S.B.Upadhyay, Sr.Adv.
Mr.Pawan Upadhyay, Adv.
Mr.Sarvjit Pratap Singh, Adv.
Mr.Nishant Kumar, Adv.
Ms.Sharmila Upadhyay, AOR
Mr.C.U.Singh, Sr.Adv.
Mr.Gopal Jain, Sr.Adv.
Mr.Shiv Sagar Tiwari, AOR
Mrs.V.Mohana, Sr.Adv.
Mr.Syed Shahid Hussain Rizvi, Adv.
Mr.Harish V.Shankar, Adv.
Mr.Arvind Kr.Sharma, Adv.
Ms.Madhvi Dewan, Adv.
Mr.Syed Shahid Husain Rizvi, Adv.
Mr.Harish V.Shankar, Adv.
Ms.Anil Katiyar, Adv.
Ms.Kavita Jha, AOR
Mr.Vaibhav Kulkarni, Adv.
Mr.Udit Naresh, Adv.
Mr.Bishwajit Dubey, Adv.
Ms.Srideepa Bhattacharayya, Adv.
Mr.Manpreet Lamba, Adv.
For M/S.Cyril Amarchand Mangaldas Aor, AOR
Mr. Sandeep Devashish Das, AOR
WP(C)No.744/17 etc. 5
Mr. Mudit Sharma, AOR
Mr.Pawan Upadhyay, Adv.
Mr.Sarvjit Pratap Singh, Adv.
Ms.Sharmila Upadhyay, Adv.
For Unuc Legal Llp, AOR
Ms.Aparna Jha, Adv.
Mr. Ajit Sharma, AOR
Mr. Ashwarya Sinha, AOR
Mr. Bijoy Kumar Jain, AOR
Mr.Varinder Kumar Sharma, Adv.
Ms.Parul Sharma, Adv.
Mrs. Taruna Singh Gohil, AOR
Mr. Amit Sharma, AOR
Mr. Naveen Kumar, AOR
Mr.Vishnu Sharma, Adv.
Ms.Anupama Sharma, Adv.
Ms.Sonali Negi, Adv.
Mr.Mohit Rai, Adv.
Mr.Akhileshwar Jha, Adv.
Mr.Mangaljit Mukherjee, Adv.
Mrs.Debarpita Basu Mukherjee, Adv.
Mr.B.P.Yadav, Adv.
Mrs. Sarla Chandra, AOR
Mr. Arun K. Sinha, AOR
Ms.Prerna Mehta, AOR
Mr.Rohit Singh, Adv.
Mr. Sachin Patil, AOR
Mr. Partha Sil, AOR
Mr. M. A. Krishna Moorthy, AOR
Mr. K. K. Mohan, AOR
Mr. Raj Kishor Choudhary, AOR
Mr.Yadav Narender Singh, AOR
Mr.Ashok Mathur, AOR
WP(C)No.744/17 etc. 6
Mr.R.Sudhinder, Adv.
Mr.S.Mehrotra, Adv.
Mr. Rabin Majumder, AOR
Ms.Shashi Kiran, AOR
Mr.Arjun Sain, Adv.
Dr.Satish Chandra, Adv.
Mr.Manoj Jain, Adv.
Mr.Anup Jain, AOR
Mr. Kedar Nath Tripathy, AOR
Mr. T. Harish Kumar, AOR
Mr. Talha Abdul Rahman, AOR
Mr. Abhijat P. Medh, AOR
Mr. Pradeep Kumar Bakshi, AOR
Mr. Mukesh Kumar Maroria, AOR
Mr. Ravindra Kumar, AOR
Ms.Prerna Singh, Adv.
Mr.Ravi Kishore, Adv.
Mr.Niraj Singh, Adv.
Mr.Gautam Prabhakar, Adv.
Mr.Guntur Prabhakar, Adv.
Mr.Ranjan Kumar Pandey, Adv.
Mr.Praveen Swarup, AOR
Mr. Shekhar Kumar, AOR
Ms.Supriya Juneja, AOR
Mr.Bharat Monga, Adv.
Mr. Balaji Srinivasan, AOR
Mr.Rajeev Kumar Bansal, AOR
Mr.Arun Singh, Adv.
Mr.Anil Nag, Adv.
Mr.Y.Lokesh, Adv.
Mr.Prashant Kumar, Adv.
Mr.Sudhir Aggarwal, Adv.
Mr.K.L.N.V. Veeranganeyulu, Adv.
Mr.Rajeev Kumar Bansal, Adv.
WP(C)No.744/17 etc. 7
Mr. Abhishek Yadav, AOR
Mr. Amarjit Singh Bedi, AOR
Mr.Raghavendra Mohan Bajaj, Adv.
Ms. Garima Bajaj, AOR
Mr.Nakul Dewan, Adv.
Mr.Ejaz Maqbool, AOR
Mr.Kunwar Aditya Singh, Adv.
Mr. P. V. Dinesh, Adv.
Mr.Arjun Garg, AOR
Ms.Vrinda Kapoor, Adv.
Mr.Sarvam Ritam Khare, AOR
Mr.Vivek Sarin, Adv.
Mr.Aakarshan Aditya, Adv.
Mr.Vibhu Tiwari, Adv.
Mr.Md.Rashid Saeed, AOR
Ms. Manjeet Chawla, AOR
Ms. Liz Mathew, Adv.
Ms. Sujeeta Srivastava, AOR
Mr.Apoorv Shukla, Adv.
Mr.Kunal Cheema, AOR
Mr.Rachit Mittal, Adv.
Mr.Ankit Khera, Adv.
Mr.Sudhir Naagar, AOR
Mrs. Gargi Khanna, AOR
Mr.Arun Aggarwal, AOR
Mr.Gaurav Agarwal, Adv.
Mr.Anshika Agarwal, Adv.
Mr.Mukesh Jain, AOR
Ms.Asha Jain Madan, Adv.
Mr.B.A.S.Jadon, Adv.
Mrs.K.Enatoli Sema, Adv.
Mr.Amit Kumar Singh, Adv.
Mr.Anivesh Bhardwaj, Adv.
WP(C)No.744/17 etc. 8
Mr.C.S.Ashri, Adv.
For Mr.Lakshminarayanan, Adv.
Mr.Parag Maini, Adv.
Mr.Mohit Chaudhary, Adv.
Ms.Puja Sharma, Adv.
Mr.Balwinder Singh Suri, Adv.
Mr.Kunal Sachdeva, Adv.
Ms.Garima Sharma, Adv.
Mr.Imran Ali, Adv.
Mr. Neeraj Kumar Gupta, AOR
Mr.Santosh Kr.Sethi, Adv.
Mr.Arjun Jaidka, Adv.
Mr.Mithilesh Kumar Singh, Adv.
Mr.Yunus Malik, Adv.
Mr.Anish Maheshwari, Adv.
Ms.Renu Verma, Adv.
Ms.Farha Malik, Adv.
Mr.Rahul Narayan, Adv.
Mr.Vikas Upadhyay, Adv.
Mr.Vidit Monga, Adv.
Mr.Ashwin Kumar Nair, Adv.
Mr.Aneesh Mittal, Adv.
Mr.Shreya Sharma, Adv.
Mr.Sunil Malhotra, Adv.
Mr.P.N.Puri, Adv.
Mr.Rajat Malhotra, Adv.
Mrs.Reeta Dewan Puri, Adv.
Mr.Rajesh Mahna, Adv.
Mr.R.Ramanand, Adv.
Mr.Bhargava V.Desai, Adv.
Mr.Akshat Malpani, Adv.
Mr.S.K.Bhattacharya, Adv.
Mr.L.K.Paonam, Adv.
Mr.Niraj Bobby Paonam, Adv.
Mrs.Tomthinnganbi Koijam, Adv.
Ms.Ruchi Kohli, Adv.
Mr.Sonam Sharma, Adv.
Ms.Nidhi Jaswal, Adv.
Mr.Ajay Marwah, Adv.
Mr.Mool Singh, Adv.
WP(C)No.744/17 etc. 9
Mr.Abhijnan Jha, Adv.
Mr.Saurabh Kirpal, Adv.
Mr.Mayank Pandey, Adv.
Ms.Rakhi Ray, Adv.
Mr.Sandeep D.Das, Adv.
Ms.Surbhi Sharma, Adv.
Mr.Jinendra Jain, AOR
Mr.Chirag Aneja, Adv.
Mr.Ajay Jain, Adv.
Mr.Jasbir Singh Malik, Adv.
Mr.Kapil Khaneja, Adv.
Ms.Usha Nandini V., Adv.
Ms. Sujeeta Srivastava, AOR
Mr.Anand, Adv.
Mr.Subashis Biswas, Adv.
Mr.Abhijit Sengupta, Adv.
Mr.Sahil Sethi, Adv.
Mr.Shivam Sharma, Adv.
Ms.Astha Sharma, Adv.
Mr.Suchit Mohanty, Adv.
Mr.Prakash Ranjan Nayak, AOR
Mr.Praveen Sarup, Adv.
Mr.Rajesh P., Adv.
Mr.Prasant Jain, Adv.
Mr.Abhinav Shrivastava, Adv.
Mr.Rahul Gupta, Adv.
Mr.R.P.Singh, Adv.
Mr.Simran Ved, Adv.
Mr. Ambhoj Kumar Sinha, AOR
Mr.Samarendra Nath Verma, Applicant-in-person
Mr.Ajay Jain, Adv.
Mr.Pranay Jain, Adv.
Mr.Brijesh Yadav, Adv.
Mr.Chirag Aneja, Adv.
Ms.Aastha Chopra, Adv.
Mr.Ajay Sharma, Adv.
WP(C)No.744/17 etc. 10
Mr.Ajay Jain, Adv.
Mr.Jinendra Jain, Adv.
Mr.Pranay Jain, Adv.
Mr.Brijesh Yadav, Adv.
Mr.Abhishek Jain, Adv.
Mr.R.P.Kaushal, Adv.
Mr.Anil Kr.Mishra, Adv.
Mr.A.Rohen Singh, Adv.
Mr.Naveen Kumar, Adv.
Mr.Ankit Dhawan, Adv.
Mr.Pranjal Kishore, Adv.
Ms.Tasneem Ahmadi, Adv.
Mr.Sudhir Kumar Gupta, Adv.
Mr.Abhinav Gupta, Adv.
Ms.Mahima Rathi, Adv.
Mr.Hitesh Kumar Sharma, Adv.
Mr.S.K.Rajora, Adv.
Ms.Suruti Bist, Adv.
Mr.Baij Nath Patel, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Hearing resumed.
Put up for further hearing on 19.07.2018 at 2.00 P.M. (Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar