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Supreme Court - Daily Orders

Chitra Sharma vs Union Of India on 18 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     WP(C)No.744/17 etc.                 1

     ITEM NO.17                      COURT NO.1                SECTION PIL-W

                           S U P R E M E C O U R T O F     I N D I A
                                   RECORD OF PROCEEDINGS

                           Writ Petition(s)(Civil) No(s).744/2017

     CHITRA SHARMA & ORS.                                       Petitioner(s)

                                             VERSUS

     UNION OF INDIA & ORS.                                      Respondent(s)

     (and IA No.30118/2018-impleading party and IA No.30122/2018-
     CLARIFICATION/DIRECTION and IA No.30125/2018-impleading party and
     IA No.30133/2018-impleading party and IA No.30140/2018-impleading
     party and IA No.32031/2018-impleading party and IA No.32977/2018-
     INTERVENTION      APPLICATION       and      IA      No.32978/2018-
     CLARIFICATION/DIRECTION and IA No.33431/2018-STAY APPLICATION[ TO
     BE TAKEN UP AS FIRST CASE ON THE TOP OF THE BOARD ])

     WITH
     W.P.(C) No.782/2017 (X)
     W.P.(C) No.783/2017 (X)
     SLP(C) No.24001/2017 (XI)
     W.P.(C) No.803/2017 (X)
     W.P.(C) No.805/2017 (X)
     (FOR STAY APPLICATION ON IA 84812/2017)
      SLP(C) No.24002/2017 (XI)
     (FOR PERMISSION TO FILE SLP/TP     ON IA 84838/2017 FOR PERMISSION TO
     FILE     ADDITIONAL     DOCUMENTS      ON    IA     84839/2017     FOR
     INTERVENTION/IMPLEADMENT ON IA 84840/2017 and IA No.88057/2017-
     INTERVENTION/IMPLEADMENT          and        IA         No.88410/2017-
     CLARIFICATION/DIRECTION     and      IA    No.88689/2017-INTERVENTION
     APPLICATION and IA No.88696/2017-MODIFICATION and IA No.89329/2017-
     INTERVENTION/IMPLEADMENT     and    IA    No.115034/2017-INTERVENTION
     APPLICATION and IA No.119047/2017-impleading party)
     W.P.(C) No.950/2017 (X)
     W.P.(C) No.860/2017 (X)
     (FOR ADMISSION)
     SLP(C) No.36396/2017 (XI)
     (FOR ADMISSION and I.R. and IA No.98200/2017-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.98186/2017-APPLICATION FOR
     IMPLEADMENT OF RESPONDENTS and IA No.98181/2017-PERMISSION TO FILE
     SLP/TP     and IA No.98204/2017-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS and IA No.137592/2017-CLARIFICATION/DIRECTION)
     Diary No(s).33267/2017 (XI)
Signature Not Verified


     (FOR ADMISSION and I.R. and IA No.129410/2017-EXEMPTION FROM FILING
Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.18
17:06:14 IST

     C/C OF THE IMPUGNED JUDGMENT and IA No.131630/2017-
Reason:



     INTERVENTION/IMPLEADMENT and IA No.129408/2017-PERMISSION TO FILE
     SLP/TP and IA No.129406/2017-CONDONATION OF DELAY IN REFILING and
     IA No.129413/2017-PERMISSION TO FILE LENGTHY LIST OF DATES)
     W.P.(C) No. 511/2018 (X)
WP(C)No.744/17 etc.               2

(FOR ADMISSION and IA No.72782/2018-APPLICATION FOR INTERIM RELIEF)

Date : 18-07-2018 This petition was called on for hearing today.

CORAM :
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE A.M. KHANWILKAR
              HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

Amicus Curiae (s)       Mr.Pawanshree Agrawal, Adv.

For Petitioner(s)      Mr.Ajit Kumar Sinha, Sr.Adv.
                       Mr.Ashwarya Sinha, Adv.
                       Ms.Priyanka Sinha, Adv.
                       Ms.Mohini Priya, Adv.

                       Mr.Colin Gonsalves, Sr.Adv.
                       Ms.Madhusmita Bora, AOR
                       Mr.Pawan Kishore Singh, Adv.

                       Ms.Madhusmita Bora, AOR
                       Mr.Pawan Kishore Singh, Adv.

                       Ms.Mohna, In-person
                       Ms.Geetali Talukdar, Adv.

                       Mr.Arun Monga, Adv.
                       Ms.Divya Sharma, Adv.
                       Mr.Gopal Jha, AOR

                       Mr.Manoj Goel, Adv.
                       Mr.Shuvodeep Roy, AOR

                        Mr.Fuzail Ahmad Ayyubi, AOR

                        Mr. Pukhrambam Ramesh Kumar, AOR

                        Ms. Praveena Gautam, AOR

                        Ms. Aparna Bhat, AOR

                        Mr. Tishampati Sen, AOR

                        Mr. Alok Shukla, AOR

                        Dr. Kailash Chand, AOR

                        Mr.Himanshu Shekhar, AOR

                        Ms. Anne Mathew, AOR

                         Mr. Amit Pawan, AOR
WP(C)No.744/17 etc.                3

                      Ms. Rashmi Nandakumar, AOR

                      Ms. Anannya Ghosh, AOR

                      Mr. Dharmendra Kumar Sinha, AOR

                      Mr. Karunakar Mahalik, AOR

                      Mr. Shantanu Sagar, AOR

                      Mr.Christopher D’souza, Adv.
                      Mr.Prabhat Kumar Rai, Adv.
                      Mr.Prashant Tyagi, Adv.

                      Mr. R. P. Gupta, AOR

                      Mr. Shovan       Mishra, AOR

                      Mr. Kaushik Choudhury, AOR

                      Mr. Bijoy Kumar Jain, AOR

                      Mr. Suvidutt M.S., AOR

                      Mr.Karunakar Mahalik, Adv.

                      Mr.G.C.Tyagi, Adv.
                      Mr.Kailash Pandey, Adv.

                      Mr.S.Gukula Krishnau, Adv.
                      Mr.Karri Venkata Reddy, Adv.
                      Mrs. Revathy Raghavan, AOR

For Respondent(s)/
Applicant(s)
(For R.No.5 in        Mr.Tushar Mehta, ASG
WP(C)744/2017)        Ms.Swarupama Chaturvedi, AOR
                      Mr.B.N.Dubey, Adv.

                      Mr.Sidharth Luthra, Sr.Adv.
                      Dr.Lalit Bhasin, Adv.
                      Ms.Palak Chadha, Adv.
                      Mr.P.V.Yogeswaran, Adv.
                      Ms.Shireen Shukla, Adv.

                      Mr.V.Giri, Sr.Adv.
                      Mr.Sandeep D.Das, Adv.

                      Mr.F.S.Nariman, Sr.Adv.
                      Mr.Anupam Lal Das, AOR
                      Mr.Vishal Gupta, Adv.
                      Mr.Anirudh Singh, Adv.
                      Mr.Subhash Sharma, Adv.
WP(C)No.744/17 etc.            4

                      Mr.Abhishek Raj, Adv.
                      Mr.Paras Chaudhary, Adv.
                      Mr.Sumeet Sharma, Adv.
                      Mr.Krishanu Barua, Adv.
                      Mr.Siddarth, Adv.
                      Mr.Kabir, Adv.

                      Mr.Parag P.Tripathi, Sr.Adv.
                      Mr.Sanjany Bhatt, Adv.

                      Mr.Anand Grover, Sr.Adv.
                      Mr.Ramakant Rai, Adv.
                      Ms.Mehak Suri, Adv.
                      Mr.Baij Nath Patel, Adv.
                      Mr.Syed Jafar Alam, AOR

                      Mr.Jayant Bhushan, Sr.Adv.
                      Mr.Syed Jafar Alam, AOR

                      Mr.S.B.Upadhyay, Sr.Adv.
                      Mr.Pawan Upadhyay, Adv.
                      Mr.Sarvjit Pratap Singh, Adv.
                      Mr.Nishant Kumar, Adv.
                      Ms.Sharmila Upadhyay, AOR

                      Mr.C.U.Singh, Sr.Adv.

                      Mr.Gopal Jain, Sr.Adv.

                      Mr.Shiv Sagar Tiwari, AOR

                      Mrs.V.Mohana, Sr.Adv.
                      Mr.Syed Shahid Hussain Rizvi, Adv.
                      Mr.Harish V.Shankar, Adv.
                      Mr.Arvind Kr.Sharma, Adv.

                      Ms.Madhvi Dewan, Adv.
                      Mr.Syed Shahid Husain Rizvi, Adv.
                      Mr.Harish V.Shankar, Adv.
                      Ms.Anil Katiyar, Adv.

                      Ms.Kavita Jha, AOR
                      Mr.Vaibhav Kulkarni, Adv.
                      Mr.Udit Naresh, Adv.

                      Mr.Bishwajit Dubey, Adv.
                      Ms.Srideepa Bhattacharayya, Adv.
                      Mr.Manpreet Lamba, Adv.
                      For M/S.Cyril Amarchand Mangaldas Aor, AOR

                      Mr. Sandeep Devashish Das, AOR
WP(C)No.744/17 etc.            5

                      Mr. Mudit Sharma, AOR

                      Mr.Pawan Upadhyay, Adv.
                      Mr.Sarvjit Pratap Singh, Adv.
                      Ms.Sharmila Upadhyay, Adv.
                      For Unuc Legal Llp, AOR

                      Ms.Aparna Jha, Adv.

                      Mr. Ajit Sharma, AOR

                      Mr. Ashwarya Sinha, AOR

                      Mr. Bijoy Kumar Jain, AOR

                      Mr.Varinder Kumar Sharma, Adv.
                      Ms.Parul Sharma, Adv.

                      Mrs. Taruna Singh Gohil, AOR

                      Mr. Amit Sharma, AOR

                      Mr. Naveen Kumar, AOR

                      Mr.Vishnu Sharma, Adv.
                      Ms.Anupama Sharma, Adv.
                      Ms.Sonali Negi, Adv.
                      Mr.Mohit Rai, Adv.
                      Mr.Akhileshwar Jha, Adv.

                      Mr.Mangaljit Mukherjee, Adv.
                      Mrs.Debarpita Basu Mukherjee, Adv.
                      Mr.B.P.Yadav, Adv.
                      Mrs. Sarla Chandra, AOR

                      Mr. Arun K. Sinha, AOR

                      Ms.Prerna Mehta, AOR
                      Mr.Rohit Singh, Adv.

                      Mr. Sachin Patil, AOR

                      Mr. Partha Sil, AOR

                      Mr. M. A. Krishna Moorthy, AOR

                      Mr. K. K. Mohan, AOR

                      Mr. Raj Kishor Choudhary, AOR

                      Mr.Yadav Narender Singh, AOR

                      Mr.Ashok Mathur, AOR
WP(C)No.744/17 etc.            6

                      Mr.R.Sudhinder, Adv.
                      Mr.S.Mehrotra, Adv.

                      Mr. Rabin Majumder, AOR

                      Ms.Shashi Kiran, AOR
                      Mr.Arjun Sain, Adv.
                      Dr.Satish Chandra, Adv.
                      Mr.Manoj Jain, Adv.

                      Mr.Anup Jain, AOR

                      Mr. Kedar Nath Tripathy, AOR

                      Mr. T. Harish Kumar, AOR

                      Mr. Talha Abdul Rahman, AOR

                      Mr. Abhijat P. Medh, AOR

                      Mr. Pradeep Kumar Bakshi, AOR

                      Mr. Mukesh Kumar Maroria, AOR

                      Mr. Ravindra Kumar, AOR

                      Ms.Prerna Singh, Adv.
                      Mr.Ravi Kishore, Adv.
                      Mr.Niraj Singh, Adv.
                      Mr.Gautam Prabhakar, Adv.
                      Mr.Guntur Prabhakar, Adv.

                      Mr.Ranjan Kumar Pandey, Adv.

                      Mr.Praveen Swarup, AOR

                      Mr. Shekhar Kumar, AOR

                      Ms.Supriya Juneja, AOR
                      Mr.Bharat Monga, Adv.

                      Mr. Balaji Srinivasan, AOR

                      Mr.Rajeev Kumar Bansal, AOR
                      Mr.Arun Singh, Adv.
                      Mr.Anil Nag, Adv.
                      Mr.Y.Lokesh, Adv.

                      Mr.Prashant Kumar, Adv.
                      Mr.Sudhir Aggarwal, Adv.
                      Mr.K.L.N.V. Veeranganeyulu, Adv.
                      Mr.Rajeev Kumar Bansal, Adv.
WP(C)No.744/17 etc.            7

                      Mr. Abhishek Yadav, AOR

                      Mr. Amarjit Singh Bedi, AOR

                      Mr.Raghavendra Mohan Bajaj, Adv.
                      Ms. Garima Bajaj, AOR

                      Mr.Nakul Dewan, Adv.
                      Mr.Ejaz Maqbool, AOR
                      Mr.Kunwar Aditya Singh, Adv.

                      Mr. P. V. Dinesh, Adv.

                      Mr.Arjun Garg, AOR

                      Ms.Vrinda Kapoor, Adv.
                      Mr.Sarvam Ritam Khare, AOR

                      Mr.Vivek Sarin, Adv.
                      Mr.Aakarshan Aditya, Adv.
                      Mr.Vibhu Tiwari, Adv.
                      Mr.Md.Rashid Saeed, AOR

                      Ms. Manjeet Chawla, AOR

                      Ms. Liz Mathew, Adv.

                      Ms. Sujeeta Srivastava, AOR

                      Mr.Apoorv Shukla, Adv.
                      Mr.Kunal Cheema, AOR

                      Mr.Rachit Mittal, Adv.
                      Mr.Ankit Khera, Adv.
                      Mr.Sudhir Naagar, AOR

                      Mrs. Gargi Khanna, AOR

                      Mr.Arun Aggarwal, AOR
                      Mr.Gaurav Agarwal, Adv.
                      Mr.Anshika Agarwal, Adv.

                      Mr.Mukesh Jain, AOR

                      Ms.Asha Jain Madan, Adv.

                      Mr.B.A.S.Jadon, Adv.

                      Mrs.K.Enatoli Sema, Adv.
                      Mr.Amit Kumar Singh, Adv.

                      Mr.Anivesh Bhardwaj, Adv.
WP(C)No.744/17 etc.            8

                      Mr.C.S.Ashri, Adv.
                      For Mr.Lakshminarayanan, Adv.

                      Mr.Parag Maini, Adv.

                      Mr.Mohit Chaudhary, Adv.
                      Ms.Puja Sharma, Adv.
                      Mr.Balwinder Singh Suri, Adv.
                      Mr.Kunal Sachdeva, Adv.
                      Ms.Garima Sharma, Adv.
                      Mr.Imran Ali, Adv.

                      Mr. Neeraj Kumar Gupta, AOR

                      Mr.Santosh Kr.Sethi, Adv.
                      Mr.Arjun Jaidka, Adv.
                      Mr.Mithilesh Kumar Singh, Adv.

                      Mr.Yunus Malik, Adv.
                      Mr.Anish Maheshwari, Adv.
                      Ms.Renu Verma, Adv.
                      Ms.Farha Malik, Adv.

                      Mr.Rahul Narayan, Adv.
                      Mr.Vikas Upadhyay, Adv.
                      Mr.Vidit Monga, Adv.
                      Mr.Ashwin Kumar Nair, Adv.

                      Mr.Aneesh Mittal, Adv.
                      Mr.Shreya Sharma, Adv.

                      Mr.Sunil Malhotra, Adv.
                      Mr.P.N.Puri, Adv.
                      Mr.Rajat Malhotra, Adv.
                      Mrs.Reeta Dewan Puri, Adv.

                      Mr.Rajesh Mahna, Adv.
                      Mr.R.Ramanand, Adv.
                      Mr.Bhargava V.Desai, Adv.
                      Mr.Akshat Malpani, Adv.

                      Mr.S.K.Bhattacharya, Adv.
                      Mr.L.K.Paonam, Adv.
                      Mr.Niraj Bobby Paonam, Adv.
                      Mrs.Tomthinnganbi Koijam, Adv.

                      Ms.Ruchi Kohli, Adv.
                      Mr.Sonam Sharma, Adv.
                      Ms.Nidhi Jaswal, Adv.

                      Mr.Ajay Marwah, Adv.
                      Mr.Mool Singh, Adv.
WP(C)No.744/17 etc.            9


                      Mr.Abhijnan Jha, Adv.
                      Mr.Saurabh Kirpal, Adv.
                      Mr.Mayank Pandey, Adv.

                      Ms.Rakhi Ray, Adv.

                      Mr.Sandeep D.Das, Adv.
                      Ms.Surbhi Sharma, Adv.

                      Mr.Jinendra Jain, AOR
                      Mr.Chirag Aneja, Adv.
                      Mr.Ajay Jain, Adv.

                      Mr.Jasbir Singh Malik, Adv.
                      Mr.Kapil Khaneja, Adv.
                      Ms.Usha Nandini V., Adv.

                      Ms. Sujeeta Srivastava, AOR

                      Mr.Anand, Adv.
                      Mr.Subashis Biswas, Adv.
                      Mr.Abhijit Sengupta, Adv.

                      Mr.Sahil Sethi, Adv.
                      Mr.Shivam Sharma, Adv.
                      Ms.Astha Sharma, Adv.

                      Mr.Suchit Mohanty, Adv.
                      Mr.Prakash Ranjan Nayak, AOR

                      Mr.Praveen Sarup, Adv.

                      Mr.Rajesh P., Adv.
                      Mr.Prasant Jain, Adv.

                      Mr.Abhinav Shrivastava, Adv.
                      Mr.Rahul Gupta, Adv.
                      Mr.R.P.Singh, Adv.

                      Mr.Simran Ved, Adv.

                      Mr. Ambhoj Kumar Sinha, AOR

                      Mr.Samarendra Nath Verma, Applicant-in-person

                      Mr.Ajay Jain, Adv.
                      Mr.Pranay Jain, Adv.
                      Mr.Brijesh Yadav, Adv.
                      Mr.Chirag Aneja, Adv.
                      Ms.Aastha Chopra, Adv.
                      Mr.Ajay Sharma, Adv.
WP(C)No.744/17 etc.               10


                        Mr.Ajay Jain, Adv.
                        Mr.Jinendra Jain, Adv.
                        Mr.Pranay Jain, Adv.
                        Mr.Brijesh Yadav, Adv.
                        Mr.Abhishek Jain, Adv.
                        Mr.R.P.Kaushal, Adv.

                        Mr.Anil Kr.Mishra, Adv.
                        Mr.A.Rohen Singh, Adv.
                        Mr.Naveen Kumar, Adv.
                        Mr.Ankit Dhawan, Adv.
                        Mr.Pranjal Kishore, Adv.

                        Ms.Tasneem Ahmadi, Adv.
                        Mr.Sudhir Kumar Gupta, Adv.
                        Mr.Abhinav Gupta, Adv.
                        Ms.Mahima Rathi, Adv.

                        Mr.Hitesh Kumar Sharma, Adv.
                        Mr.S.K.Rajora, Adv.
                        Ms.Suruti Bist, Adv.
                        Mr.Baij Nath Patel, Adv.

               UPON hearing the counsel the Court made the following
                                  O R D E R

Hearing resumed.

Put up for further hearing on 19.07.2018 at 2.00 P.M. (Chetan Kumar) (H.S.Parasher) AR-cum-PS Assistant Registrar