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[Cites 0, Cited by 0] [Section 2(4)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(4)(i) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(i)seeds of cultivable aquatic animals such as fin fish, cat fish, murel including ornamental fish and larvicidal fish, reared in fresh water, marine and brackish water and in aquaria,