Section 10(4) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
(4)Notwithstanding the above, the Commission may allow any consumer group or association or any persons duly authorized by such consumer group or association to appear in any proceeding before the Commission or in any meeting before the initiation of the proceedings on such terms and conditions, in regard to the nature and extent of participation as the Commission may consider it to be appropriate.
