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[Cites 0, Cited by 0] [Section 127] [Entire Act]

State of Goa - Subsection

Section 127(b) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)such warning signs and notices with regards to compressed air working shall include -
(i)the danger involved in such compressed air work;
(ii)fire and explosion hazards;
(iii)the emergency procedures for rescue from such danger or hazards.