Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Central 4 vs Jignesh P Shah on 29 April, 2019
Bench: Ashok Bhushan, K.M. Joseph
ITEM NO.19 COURT NO.11 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)........ Diary No(s). 12079/2019
(Arising out of impugned final judgment and order dated 26-09-2018
in ITA No.555/2016 passed by the High Court Of Judicature At
Bombay)
PR. COMMISSIONER OF INCOME TAX CENTRAL 4 Petitioner(s)
VERSUS
JIGNESH P SHAH Respondent(s)
(FOR ADMISSION and I.R. and IA No.65337/2019-CONDONATION OF DELAY
IN FILING)
Date : 29-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr. K.M. Nataraj, ASG
Mr. Debashis Rout, Adv.
Mr. Sibo Shankar Mishra, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with C.C. Nos.20858-20869/2015.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2019.05.01 12:36:13 IST Reason: