Gujarat High Court
Jayeshkumar Maheshbhai Patel vs State Of Gujarat on 2 November, 2020
Author: Nikhil S. Kariel
Bench: Nikhil S. Kariel
R/CR.A/829/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR EXTENSION OF TEMPORARY
BAIL) NO. 1 of 2020
In R/CRIMINAL APPEAL NO. 829 of 2018
With
CRIMINAL MISC.APPLICATION (FOR SUSPENSION OF SENTENCE) NO.
1 of 2020
In R/CRIMINAL APPEAL NO. 275 of 2020
With
CRIMINAL MISC.APPLICATION (FOR EXTENSION OF TEMPORARY
BAIL) NO. 3 of 2020
In R/CRIMINAL APPEAL NO. 468 of 2020
With
CRIMINAL MISC.APPLICATION (TEMPORARY BAIL) NO. 2 of 2020
In R/CRIMINAL APPEAL NO. 506 of 2020
With
F/CRIMINAL APPEAL NO. 11674 of 2020
With
F/CRIMINAL APPEAL NO. 12995 of 2020
With
CRIMINAL MISC.APPLICATION (FOR SUSPENSION OF SENTENCE) NO.
1 of 2020
In F/CRIMINAL APPEAL NO. 12995 of 2020
With
F/CRIMINAL APPEAL NO. 14031 of 2020
With
F/CRIMINAL APPEAL NO. 14928 of 2020
With
F/CRIMINAL APPEAL NO. 15323 of 2020
With
CRIMINAL MISC.APPLICATION (FOR EXTENSION OF TIME) NO. 1 of
2020
In R/CRIMINAL MISC.APPLICATION NO. 5835 of 2018
With
CRIMINAL MISC.APPLICATION (FOR EXTENSION OF TEMPORARY
BAIL) NO. 4 of 2020
In R/CRIMINAL MISC.APPLICATION NO. 6041 of 2020
With
CRIMINAL MISC.APPLICATION (FOR EXTENSION OF TEMPORARY
BAIL) NO. 1 of 2020
In R/CRIMINAL MISC.APPLICATION NO. 8252 of 2020
With
CRIMINAL MISC.APPLICATION (FOR EXTENSION OF TEMPORARY
BAIL) NO. 2 of 2020
In R/CRIMINAL MISC.APPLICATION NO. 8367 of 2020
With
CRIMINAL MISC.APPLICATION (FOR EXTENSION OF TEMPORARY
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BAIL) NO. 1 of 2020
In R/CRIMINAL MISC.APPLICATION NO. 8516 of 2020
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With
F/CRIMINAL MISC.APPLICATION NO. 17512 of 2020
With
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2020
In R/CRIMINAL REVISION APPLICATION NO. 355 of 2017
With
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2020
In R/CRIMINAL REVISION APPLICATION NO. 356 of 2017
With
CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2020
In R/CRIMINAL REVISION APPLICATION NO. 357 of 2017
With
CRIMINAL MISC.APPLICATION (DIRECTION) NO. 1 of 2020
In R/CRIMINAL REVISION APPLICATION NO. 795 of 2019
With
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With
F/CRIMINAL REVISION APPLICATION NO. 15044 of 2020
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CRIMINAL MISC.APPLICATION (FOR FIXING DATE OF HEARING) NO. 1
of 2020
In R/SPECIAL CRIMINAL APPLICATION NO. 8913 of 2019
With
CRIMINAL MISC.APPLICATION (EXTENSION OF PAROLE LEAVE) NO. 2
of 2020
In R/SPECIAL CRIMINAL APPLICATION NO. 2333 of 2020
With
CRIMINAL MISC.APPLICATION (EXTENSION OF PAROLE LEAVE) NO. 1
of 2020
In R/SPECIAL CRIMINAL APPLICATION NO. 2722 of 2020
With
F/SPECIAL CRIMINAL APPLICATION NO. 11838 of 2020
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F/SPECIAL CRIMINAL APPLICATION NO. 13077 of 2020
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With
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==========================================================
MAHENDRASINH BHARATSINH PANDOR Versus Page 6 of 7 Downloaded on : Fri Dec 18 04:55:15 IST 2020 R/CR.A/829/2018 IA ORDER JAIL SUPERINTENDENT ========================================================== Appearance:
MR.KARANSINH SOLANKI for the PETITIONER(s) No. for the RESPONDENT(s) No. PUBLIC PROSECUTOR for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR. JUSTICE NIKHIL S. KARIEL Date : 02/11/2020 COMMON IA ORDER Office objections shall be removed on or before 04.12.2020.
Registry to keep a copy of this order in each matter.
(NIKHIL S. KARIEL,J) DIPTI PATEL/YNVYAS Page 7 of 7 Downloaded on : Fri Dec 18 04:55:15 IST 2020