Himachal Pradesh High Court
Dharam Singh And Other vs . Hirda Ram And Others on 10 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Dharam Singh and other vs. Hirda Ram and others .
RSA No. 20 of 2008 a/w RSA No. 48 of 2014 RSA No. 20 of 2008 10.11.2022 Present: Mr. Praveen Chandel, Advocate for the appellants.
Mr. K.D. Sood, Senior Advocate with Ms. Ranjana Chauhan, Advocate for respondents No. 1 to 3, 5(a) to 5(d) and 6.
Name of respondents No. 4 and 11 stand deleted.
None for respondents No. 7 to 10 and 12 to 24.
RSA No. 48 of 2014 Mr. Praveen Chandel, Advocate for the appellants.
Mr. K.D. Sood, Senior Advocate with Ms. Ranajana Chauhan, Advocate for the respondents, except respondent No. 4, whose name stands deleted.
RSA No. 20 of 2008 & RSA No. 48 of 2014 On the request of learned Counsel for the appellants, list for consideration after two weeks, as he requires some more time to prepare the case.
(Ajay Mohan Goel) Judge November 10, 2022 (narender) ::: Downloaded on - 10/11/2022 20:36:17 :::CIS