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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(1) in Faridabad Complex Administration Building Rules, 1989

(1)The area of the kitchen should not be less than 5.5 square metres and it shall have a minimum width of 1.8 metres. Where there is a separate store, the floor area of the kitchen may be reduced to 4.5 square metres. In case of houses constructed on plots upto 100 square metres, the size of the kitchen may be reduced to 3.8 square metres. The kitchen which is intended for use as a dining space also shall have a floor area of not less than 9.5 square metres with a minimum width of 2.45 metres.