Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(7) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(7)The claimants and other persons interested may appear before the Tribunal in person or through pleaders duly authorised by them in this behalf.