Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Un-aided Non-Minority Professional Institutions (Regulations of Admissions into Under Graduate Ayush Professional Courses) Rules 2008

6. Procedure for admissions.

- (A) To Fill Up Competent Authority Seats:(Category-A-50% f the sanctioned intake of the seats)(i)Committee for admissions shall be constituted by the Competent Authority under these rules.(ii)The Competent Authority shall issue an advertisement calling for a single application in the prescribed form from the eligible qualified candidates who have been assigned' ranking in the Common Entrance Test, desirous of seeking admission in Government Professional Colleges and Private Colleges (Private Un-aided Non-Minority Colleges) in respect of seats to be filled by the Competent Authority.(iii)The candidates who are qualified to seek admission as a consequence of obtaining rank in the Common Entrance Test and desirous of seeking admission into the Government/ Private Unaided Non-Minority professional institutions shall make application to the competent authority enclosing all the relevant documents including a copy of rank card issued. The application shall be acknowledged.(iv)The Competent Authority shall scrutinize all the applications received from the candidates. After scrutiny, the competent authority shall prepare the following merit list namely: -(a)Common Merit List: containing the names of all the candidates arranged in the order of merit ranking assigned to them in the Common Entrance Test.(b)Category-wise Merit List: containing the names of the candidates belonging to the reserved categories arranged in the order of merit ranking assigned to them in the Common Entrance Test.(c)In case of same rank being obtained by more than one candidate, the marks obtained in Physics, Chemistry, Botany and Zoology shall be reckoned.(d)In case of a further tie, the older candidate shall be given the higher place in the merit list.(v)Candidates shall be called for an interview in the order of merit for selection and allotment of course and institution:(a)All the candidates called for interview shall submit the specified original documents along with one set of duly attested photocopies and the Committee for admissions shall be entitled to cause verification of all the documents produced by the candidates.(b)As and when each candidate gets his turn for interview in the order of merit, choice of institutions and course shall be given to him, depending upon availability at the point of time with due regard to the eligibility of the candidate for a seat in a particular local area or for a particular reserved category.(c)The selection of candidates and allotment of course/institutions in respect of the seats to be filled by "Competent Authority" in Government Professional Colleges, Private Unaided Non-Minority professional Colleges shall also be solely on the basis of merit as adjudged by the rank obtained in the Entrance Test subject to the condition that the candidate should have passed the qualifying examination with the minimum marks prescribed.(d)Mere appearance at the Entrance Test and obtaining High rank in the merit list does not entitle a candidate to be considered for admission automatically into any course/Institution unless he/she also satisfies the rules and regulations of admission prescribed by the Dr. NTR University of Health Sciences/ Government including marks obtained in the qualifying examination etc.(vi)The Committee for admissions shall select and allot candidates in respect of seats to be filled by the Competent Authority in the Unaided Private Non-Minority Professional Colleges.(vii)Once a candidate secures admission to a particular college/Institution based on his/her option, no further claim for admission into other college/ Institution, to any other kind of seat or any ether course will be entertained, except as provided by the committee for admissions in the subsequent phase of counselling/ subsequent counselling if any.(viii)The candidates selected for admission into unaided Private Non-minority Professional Colleges shall pay the prescribed fee in the form of demand draft drawn on any nationalized bank in favour of the Registrar, Dr. NTR University of Health Sciences payable at Vijayawada. If a candidate fails to pay the fee on the day of selection, the selection will be cancelled forthwith and it will be filled up by the next candidate in the merit list in the subsequent selections/ counselling.(ix)The fee so collected shall be kept with the competent authority till the entire admissions process is completed. As soon as the admission process is completed, the fees so collected shall be transferred to the colleges concerned.(x)candidates are considered for selection only for such categories for which they have claimed reservation in the application form and submitted supporting documents. Request for a change to any other category after submission of application shall not be considered.(xi)The Selection shall be made only from among the candidates who physically present themselves when called in order of merit. Claims of the candidates shall not be considered if they are absent when called thrice at the time of selection and the next candidate in the merit would be called,(xii)Resultant vacancies shall be open to all the candidates below the rank of candidates who have not joined the course and the candidates who were absent in the earlier selection. Resultant vacancies shall be filled by the candidates belonging to the same category of the seats as those who have not joined the course or vacated the seat.(xiii)The selection committee shall have the power to cancel the selection or admission of the candidates at any stage if it is detected either during selection or before closure of admissions that the selection or admission is against the regulations.(xiv)The Competent Authority/ Committee for admissions shall prepare the final list of candidates admitted, course wise and send the same to Dr. NTR University of Health Sciences.(xv)The Competent Authority in consultation with Committee for admissions shall fix the cut off dates for each stage of admission contemplated above.(B)To Fill Up Eamcet Ranking Based Management Seats: (Category-B 20°/®f the sanctioned in take of the seats)(i)Category-B Seats shall be filled by the Committee for admissions constituted by the Competent Authority under these Rules based on the merit obtained in EAMCET and following the Rules of Reservation.(ii)The Committee for admissions shall complete the process of admissions within the time frame following such procedure as prescribed, for making admissions into the Category-B seas of all the Private Ayush Colleges.(iii)The Committee for admissions shall complete the admission process within the stipulated date as notified by the Dr. NTR University of Health Sciences.(iv)The Competent Authority shall issue a notification in two leading news papers calling for a single common application form for admission into the above seats in all the Colleges, informing the dates and venue of the counselling.(v)The Competent Authority shall fix a reasonable fee as cost of the application form.(vi)The application forms shall be on sale in person and by post at the Office of Dr. NTR University of Health Sciences, Vijayawada and at Dr. NTR UHS camp office, Hyderabad, and such places as notified by the Competent Authority.(vii)The Competent Authority will also issue the guidelines for selection and allotment of candidates against the above seats basing upon the rules as applicable herein and indicating the prescribed fee and other rules.(viii)The Competent Authority shall pool up the above seats in all the Colleges and shall prepare the seat matrix separately for each region by following the Rules of Reservation.The Admissions shall be made in the following manner:-(a)The Competent Authority shall scrutinize the application forms received and shall prepare a common merit list based on the seat matrix prepared by them.(b)The Competent Authority shall scrutinize all the applications received from the candidates. After scrutiny, the Competent Authority shall prepare the following merit lists namely:-(i)Common merit list containing the names of the candidates arranged in the order of merit ranking assigned to them in the common entrance test.(ii)Category wise merit list: containing the names of the candidates belonging to the reserved categories arranged in the order of merit ranking assigned to them in the common entrance test.(iii)In case of same rank being obtained by more than one candidate, the marks obtained in Physics, Chemistry, Botany and Zoology shall be reckoned.(iv)In case of a further tie, the older candidate shall be given the higher place in the merit list.(c)The candidates shall attend the counselling with all their original certificates.(d)The Competent Authority shall select the candidates in the counselling by calling for candidates based on EAMCET ranking and as per the seat matrix approved by the Competent Authority.(c)The Competent Authority shall send a copy of the merit list and list of candidates selected into respective Colleges to the Managements of respective Colleges for information.(f)The candidates selected for admission into Government Professional Colleges, Un-aided Private Non-Minority Professional Colleges shall pay the prescribed fee in the form of demand draft drawn on any Nationalized Bank in favour of the Registrar, Dr. NTR University of Health Sciences, payable at Vijayawada. If a candidate falls to be the fee on the day of selection, the selection will be cancelled forthwith and it will be filled up in the subsequent selections by Counselling as per the prescribed procedure.(g)The fee so collected in the form as mentioned above shall be kept with the Competent Authority till the entire admission process is completed. As soon as the admission process is completed, the fees so collected shall be transferred to the Colleges concerned.(h)If a candidate after the final selection fails to report to the Principal of the respective. College, on or before the stipulated time and/or if the Committee of Non-Minority Managements fails to fill up the seats under category-B, the unfilled seats shall be treated as vacant and the vacant seats shall be filled up by the Competent Authority by following the EAMCET merit ranking and Rules of Reservation as applicable.(i)The above rules shall be followed scrupulously. Any violation of the Rules shall entail cancellation of admissions of the candidates concerned and conduct of admissions afresh following the procedure etc.(C)To Fill Up Management Seats. - (C-category-30% of the sanctioned intake of the seats)"Management Seats" - The seats shall be filled by the individual College Managements/Committee of Managements in the order of merit in a transparent manner by following the procedure as detailed below: -
(1)Individual College management shall give a notification in a leading newspaper inviting the prospective candidates to approach the college office for the applications for the said course.
(2)The College office shall invariably issue applications to all the candidates who request for applications.
(3)The filled in applications along with the necessary certificates shall be submitted by the candidates to the College office within the prescribed time period fixed by the College office.
(4)The College shall invariably issue a receipt of the application received.
(5)The College shall scrutinize all the applications received in respect of the eligibility in Biology, Physics and Chemistry subjects in 10 + 2 Course and other eligibility as specified by Dr. NTRUHS or statutory bodies concerned.
(6)The College shall prepare a merit list of all the candidates who have applied to the College based on the marks obtained in the three subjects mentioned in instruction (5) above.
(7)The merit list prepared by the College shall be sent to the Dr. NTR University of Health Sciences for scrutiny and approval.
(8)Dr. NTR University of Health Sciences shall verify the merit list and accord approval.
(9)The merit list approved by Dr. NTR University of Health Sciences containing the names of the applicants and the marks obtained by them shall be prominently displayed on the notice board of the college.
(10)Admissions shall be made by the College only on the basis of the merit list approved by the Dr. NTR University of Health Sciences".