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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 48 in Regulations of the Tamil Nadu Agricultural University

48. The vouchers and the balance of advance taken should be handed over to the Junior Steward. A second advance will not usually be given except with the permission of the Warden when a previous advance is not accounted for. The prices of the procured articles are subject to general scrutiny by the Warden.