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Central Administrative Tribunal - Delhi

Jitendra Pratap Singh Yadav vs Union Of India Through on 11 August, 2010

      

  

  

 Central Administrative Tribunal
Principal Bench

OA No. 994/2009
MA No. 2039/2010

New Delhi, this the 11th day of August, 2010

Honble Mr. Justice V.K. Bali, Chairman
Honble Mr. L.K. Joshi, Vice Chairman (A)

1.	Jitendra Pratap Singh Yadav
s/o Sh. Vishwambhar Singh Yadav,
R/o G-178, Pandav Nagar, Meerut (UP).

2.	Mahesh Kumar Barnwal,
S/o Sh. Balmukund Prasad Barnwal,
R/o M-4/5, Model Town-III,
Delhi  110 009.						 Applicants

(By Advocate: Mr. S.P. Sinha)

Versus

1.	Union of India through
Secretary,
Ministry of Personnel, Public Grievances & Pensions,
Department of Personnel & Training,
North Block, New Delhi  110 001.


2.	The Secretary, 
Union Public Service Commission
Dholpur House, Shahjahan Road,
New Delhi  110 003.					Respondents


ORDER (ORAL)

Justice V.K. Bali, Chairman:

Mr. Sinha, counsel representing the applicants, on the basis of the prayer made in Misc. Application No. 2039/2010, seeks permission to withdraw present Original Application. Present Original Application is dismissed as withdrawn.

      (L.K. Joshi)							(V.K. Bali)
Vice Chairman (A)						Chairman

/naresh/