Central Administrative Tribunal - Delhi
Jitendra Pratap Singh Yadav vs Union Of India Through on 11 August, 2010
Central Administrative Tribunal Principal Bench OA No. 994/2009 MA No. 2039/2010 New Delhi, this the 11th day of August, 2010 Honble Mr. Justice V.K. Bali, Chairman Honble Mr. L.K. Joshi, Vice Chairman (A) 1. Jitendra Pratap Singh Yadav s/o Sh. Vishwambhar Singh Yadav, R/o G-178, Pandav Nagar, Meerut (UP). 2. Mahesh Kumar Barnwal, S/o Sh. Balmukund Prasad Barnwal, R/o M-4/5, Model Town-III, Delhi 110 009. Applicants (By Advocate: Mr. S.P. Sinha) Versus 1. Union of India through Secretary, Ministry of Personnel, Public Grievances & Pensions, Department of Personnel & Training, North Block, New Delhi 110 001. 2. The Secretary, Union Public Service Commission Dholpur House, Shahjahan Road, New Delhi 110 003. Respondents ORDER (ORAL) Justice V.K. Bali, Chairman:
Mr. Sinha, counsel representing the applicants, on the basis of the prayer made in Misc. Application No. 2039/2010, seeks permission to withdraw present Original Application. Present Original Application is dismissed as withdrawn.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh/