Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 59 in The M.P. Cinemas (Regulation) Rules, 1972 59. Generating plant. - Where the supply of current is derived from special plant on the premises, such plant must in all cases be approved by the Electrical Inspector.
