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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Karnataka - Subsection

Section 25(2)(a) in The Karnataka Souharda Sahakari Act, 1997

(a)have not rendered necessary assistance to the cooperative election commission for conducting election to the board before the expiry of its term within the stipulated time [***] [Omitted by Act 34 of 2014 w.e.f. 06.09.2014.] ; or