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Supreme Court - Daily Orders

Air Vice Marshal Ak Bhattacharya vs Union Of India on 4 December, 2017

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     CA 6241/2017
                                                           1

     ITEM NO.50                                      COURT NO.1                SECTION XVII

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

                                         Civil Appeal No. 6241/2017

     AIR VICE MARSHAL AK BHATTACHARYA                                       Appellant

                                                          VERSUS

     UNION OF INDIA & ORS.                                                 Respondents

     (FOR     ON                IA   1/2017    and   IA    No.77653/2017-APPROPRIATE    ORDERS/
     DIRECTIONS)

     Date : 04-12-2017 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Appellant
                                        Mr.   Rabin Majumder, AOR
                                        Mr.   S.K. Bandopadhyay, Adv.
                                        Ms.   Antima Barar, Adv.
                                        Mr.   Joydeep Mukherjee, Adv.

     For Respondents
                                        Mr. Rajiv Nanda, Adv.
                                        Mr. S.K. Tyagi, Adv.
                                        Mr. Mukesh Kumar Maroria, AOR


                            UPON hearing the counsel the Court made the following
                                                O R D E R

Leave to appeal is granted.

Admit.

Let the matter be added to the hearing list of the last week of March, 2018.

Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.12.04 18:10:02 IST Reason:

(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar