Supreme Court - Daily Orders
Air Vice Marshal Ak Bhattacharya vs Union Of India on 4 December, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
CA 6241/2017
1
ITEM NO.50 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 6241/2017
AIR VICE MARSHAL AK BHATTACHARYA Appellant
VERSUS
UNION OF INDIA & ORS. Respondents
(FOR ON IA 1/2017 and IA No.77653/2017-APPROPRIATE ORDERS/
DIRECTIONS)
Date : 04-12-2017 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant
Mr. Rabin Majumder, AOR
Mr. S.K. Bandopadhyay, Adv.
Ms. Antima Barar, Adv.
Mr. Joydeep Mukherjee, Adv.
For Respondents
Mr. Rajiv Nanda, Adv.
Mr. S.K. Tyagi, Adv.
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Leave to appeal is granted.
Admit.
Let the matter be added to the hearing list of the last week of March, 2018.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.12.04 18:10:02 IST Reason:(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar