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State of Gujarat - Section

Section 5 in The Gujarat Ayurved University Act, 2021

5. Objects of University.

The objects of the University shall be to disseminate, create and preserve knowledge and understanding by teaching, research, extension in the field of Ayurved and allied subjects and in relation to the domain of Ayurved and allied subjects and such other related domain of Ayurved. The prime object of the University shall be to create centres and institutions of excellence in Ayurved and allied subjects in particular and other objects shall be as follows, namely:-
(i)to create institutions and centres of excellence for imparting state of the arts education, training, instruction and conducting research in the field of Ayurved and allied subjects;
(ii)to create capabilities for advancement of knowledge, skill and competency at various levels;
(iii)to create capabilities for upgrading the infrastructure of global standard for education, training and research in the areas related to Ayurved;
(iv)to develop patterns of teaching and training at various levels of educational accomplishment so as to set high standards of education in Ayurved;
(v)to function as a leading resource centre for knowledge management in the areas of Ayurved and allied subjects;
(vi)to provide inter-relationship for national and global participation in the field of Ayurved;
(vii)to establish close linkages with concerned industry to make teaching, training and research at the University, relevant to the needs of the society, and national and global levels;
(viii)to make such provisions as would enable affiliated colleges and institutions to undertake specialization of studies; and
(ix)to establish, maintain or take over by agreement and manage colleges, departments, institutes and centres of research or specialised studies.