Punjab-Haryana High Court
Krishan Kumar vs Smt. Manju Devi on 24 February, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
F.A.O. No.M-18 of 2008 (O&M)
Date of Decision: 24.2.2010
Krishan Kumar
....Appellant
Versus
Smt. Manju Devi
...Respondent
CORAM : Hon'ble Mr. Justice Rajesh Bindal
Present:- Ms. Nupur Singh, Advocate for
Mr. Ashwani Talwar, Advocate
for the appellant.
RAJESH BINDAL, J
****
In view of the settlement arrived at between the parties before the Mediation and Conciliation Center in the High Court on 28.1.2010, in terms of which the parties have started living together, learned counsel for the appellant submits that she may be permitted to withdraw the present appeal.
Dismissed as withdrawn.
(RAJESH BINDAL) 24.2.2010 JUDGE Reema