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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4) in Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015

(4)Where the Visitor does not consider any one or more of persons recommended by the Committee to be suitable for appointment as the Director or if one or more of the persons recommended is/are not available for appointment and the choice of the Director is restricted to less than three persons, he may require the committee to submit a list of fresh names in accordance with sub-section (3).