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[Cites 0, Cited by 0] [Section 572] [Entire Act]

State of Telangana - Subsection

Section 572(f) in Greater Hyderabad Municipal Corporation Act, 1955

(f)bury or cause to be buried any corpse or part of a corpse in a grave or vault or otherwise in such manner that the surface of the coffin or, when no coffin is used, of the corpse or part of the corpse shall be at a less depth than six feet from the surface of the ground;