Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 38 in Instructions Relating to Liquor 38. Warehouse to be provided wet sand. - Every spirit warehouse will be provided by Government with a dozen empty kerosene oil tins which should be kept filled with wet sand for use in case of an outbreak of fire.
