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[Cites 0, Cited by 0] [Section 328(2)] [Section 328] [Entire Act]

State of Maharashtra - Subsection

Section 328(2)(iv) in Maharashtra Land Revenue Code, 1966

(iv)under sub-section (1), the manner of disposal of the property of the State Government and under sub-section (5) of Section 20, the rules to be made for giving notice;