Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Uttarakhand - Subsection Section 45(2) in University of Petroleum and Energy Studies Act, 2003 (2)The Board of Governors shall consider the annual report in its meeting and may approve the same with or without modification.
