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State of Odisha - Section

Section 2 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

2. Repeal and savings.

- All rules, orders and instructions hitherto in force pertaining to the subject-matter of any of the provisions of these rules are hereby repealed:Provided that save as otherwise specified in these rules, appointment, confirmation made or action taken under the said rules and orders and instructions so made shall be deemed to have been made under these rules and continue to have force and effect.