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State of Tamilnadu - Section

Section 28 in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

28. Daily routine.

- Every child care institution shall have a daily routine for weekdays for children which shall be prominently displayed in the institution. The daily routine shall provide for a regulated and disciplined life with adequate physical exercise, recreation and games, value education, group activities, prayer and community singing. Weekends and holidays may be planned to facilitate more relaxation, friendship and special programmes as and when possible.