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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(1)(b) in THE DELHI INDUSTRIAL DEVELOPMENT, OPERATION AND MAINTENANCE ACT, 2010

(b)the number of plots or flats allotted to the plot or flat holders and the number of plots or flats, as the case may be, still in possession of the Corporation;