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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(2)(a) in The North Bengal University Act, 1981

(a)The Council for undergraduate studies in Arts, Science, Commerce and Law shall consist of the following members:-
(i)the Vice-Chancellor-Chairman;
(ii)the Deans of the Faculty Councils for post-graduate studies in Arts, Commerce and Science;
(iii)the Principal, Darjeeling Government College;
(iv)six Teachers of affiliated colleges other than medical and engineering colleges, of whom one shall be from a teachers’ training college, elected by such Teachers;
(v)two Teachers who are members of the Faculty Council for post-graduate studies participating in post-graduate teaching in the subject or subjects concerned elected by the members of the concerned Faculty Council for post-graduate studies from amongst themselves;
(vi)four Principals, of whom three shall be from undergraduate colleges of Arts, Science, Commerce and Law and one shall be from a teachers’ training college, elected jointly by the Principals of such colleges;
(vii)two persons having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor.