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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Titled As Union Of India vs Mohan Lal And Another As Also on 2 January, 2018

Bench: Sanjay Karol, Ajay Mohan Goel

CWPIL No. 77 of 2017.

02.01.2018. Present: Mr. Satyen Vaidya, Sr. Advocate, as Amicus Curiae, with Mr. Vivek Sharma, Advocate.

.

Mr. Varun Chandel, Additional Advocate General and Mr. J.K. Verma, Deputy Advocate General, for the respondents/State.

H.C. Kamlesh Kumar No. 160 Police Line Kangra at Dharamshala in person.

Let fresh supplementary affidavit detailing latest status of the work to be executed and the steps taken, pursuant to the directions issued by the Hon'ble apex Court dated 28th January, 2016, in Criminal Appeal No. 652 of 2012, titled as Union of India versus Mohan Lal and another as also by this Court, be filed within four weeks.

List on 13th March, 2018.

(Sanjay Karol) Acting Chief Justice.

(Ajay Mohan Goel) January 02, 2018. Judge.

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