Supreme Court - Daily Orders
Union Of India vs M/S. B.T. Patil And Sons Belgaum ... on 9 August, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.106 COURT NO.16 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 7238/2009
UNION OF INDIA & ORS. Appellant(s)
VERSUS
M/S. B.T. PATIL AND SONS BELGAUM (CONSTRUCTION)
PVT. LTD. Respondent(s)
Date : 09-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Mr. N Venkatraman, A.S.G. (N.P.)
Mr. Raj Bahadur Yadav, AOR
Ms. Shweta Singh Verma, Adv.
Mr. V C Bharathi, Adv.
Mr. A K Kaul, Adv.
Mr. Shashank Bajpai, Adv.
Mr. Praneet Pranab, Adv.
For Respondent(s) Mr. Amit Sharma, AOR
Mr. Dipesh Sinha, Adv.
Ms. Pallavi Barua, Adv.
Ms. Aparna Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
As prayed, list on 17.08.2023.
(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Narendra Prasad Date: 2023.08.09 16:59:14 IST Reason: