Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Union Of India vs M/S. B.T. Patil And Sons Belgaum ... on 9 August, 2023

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.106                              COURT NO.16                 SECTION IV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   7238/2009

     UNION OF INDIA & ORS.                                              Appellant(s)

                                                       VERSUS

     M/S. B.T. PATIL                 AND SONS BELGAUM (CONSTRUCTION)
     PVT. LTD.                                                          Respondent(s)


     Date : 09-08-2023 This appeal was called on for hearing today.


     CORAM :
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE MANOJ MISRA


     For Appellant(s)                  Mr. N Venkatraman, A.S.G. (N.P.)
                                       Mr. Raj Bahadur Yadav, AOR
                                       Ms. Shweta Singh Verma, Adv.
                                       Mr. V C Bharathi, Adv.
                                       Mr. A K Kaul, Adv.
                                       Mr. Shashank Bajpai, Adv.
                                       Mr. Praneet Pranab, Adv.

     For Respondent(s)                 Mr. Amit Sharma, AOR
                                       Mr. Dipesh Sinha, Adv.
                                       Ms. Pallavi Barua, Adv.
                                       Ms. Aparna Singh, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed, list on 17.08.2023.

(NARENDRA PRASAD) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by Narendra Prasad Date: 2023.08.09 16:59:14 IST Reason: