Chattisgarh High Court
R. B. Singh Dead Through The Lrs vs State Of Chhattisgarh 33 Wps/1849/2017 ... on 1 May, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 1102 of 2016
R.B.Singh (Dead) through Shri Anil Kumar Singh & Anr. Versus State of
Chhattisgarh & Ors.
01.05.2018 Shri Nasimuddin Ansari, Advocate for the petitioners.
Shri Rajkumar Gupta, Advocate for respondent No.5.
Shri Shashank Thakur, Government Advocate for State. List it for final disposal at motion hearing stage in the week commencing 02/07/2018.
Sd/-
(P. Sam Koshy) JUDGE Sumit