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Chattisgarh High Court

R. B. Singh Dead Through The Lrs vs State Of Chhattisgarh 33 Wps/1849/2017 ... on 1 May, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                WPS No. 1102 of 2016

        R.B.Singh (Dead) through Shri Anil Kumar Singh & Anr. Versus State of
                                 Chhattisgarh & Ors.




01.05.2018         Shri Nasimuddin Ansari, Advocate for the petitioners.

                   Shri Rajkumar Gupta, Advocate for respondent No.5.

Shri Shashank Thakur, Government Advocate for State. List it for final disposal at motion hearing stage in the week commencing 02/07/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit