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State of Bihar - Section

Section 72 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

72. Payment to the certificate department.

- When the sum due is realised by the certificate procedure, and is credited by the nazir into the treasury or subtreasury, the certificate department will send two copies of the challan to the khasmahal department which will send one copy with an advice list to the tahsildar, who will proceed as in Rule 70.