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State of Assam - Section

Section 462 in The Assam Excise Rules, 2016

462. Accommodation for Officer-in-charge and established.

- The licensee shall provide suitable rent free quarters to the satisfaction of the Excise Commissioner for the Officer-in-charge and other establishment in close proximity to the warehouse and shall keep the same and the apparatuses therein in proper repair. He shall also supply such office with such furniture as may be required for the use of the officer within the warehouse.