Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(2) in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

(2)The Director, by order, may, for reasons to be recorded in writing refuse to grant a licence in any particular case.