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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Uttar Pradesh - Subsection

Section 86(a) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(a)six copies, in print and one soft copy, of the draft licence as proposed by the applicant with the name and address of the applicant and of his agent (if any) printed on the outside of the draft;