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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Kerala - Subsection

Section 49(v) in The SreeNarayanaGuru Open University Act, 2021

(v)procedure for appointment, selection, nomination and co-option of members of the authorities, bodies or various councils of the University and all such other matters, related to these authorities, bodies or various councils, as may be necessary or desirable;