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Supreme Court - Daily Orders

Kallakuri Pattabhiramaswamy(D) ... vs Kallakuri Kamaraju . on 18 February, 2019

Bench: A.K. Sikri, S. Abdul Nazeer

     ITEM NO.1                               COURT NO.2                  SECTION XII-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     IA 166812/2018, in Civil Appeal                  No(s).   5389/2012

     KALLAKURI PATTABHIRAMASWAMY(D) TR.LRS.                                Appellant(s)

                                                     VERSUS

     KALLAKURI KAMARAJU . & ORS.                                           Respondent(s)

     I.A. No. 166812/2018- Application for early hearing.

     Date : 18-02-2019 This application was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Appellant(s)                  Mr.   A. Ramesh, Adv.
                                       Mr.   Syed Ahmad Naqvi, Adv.
                                       Mr.   Ganni Krishna, Adv.
                                       Ms.   G. Madhavi, AOR

     For Respondent(s)                 Mr. P. Vinay Kumar, AOR
                                       Mr. K. Parameshwar, Adv.

                                       Mr. M. Srinivas R., Adv.
                                       Mr. Asarath S. Janaradanan, Adv.
                                       Mrs. Sudha Gupta, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Application for early hearing is allowed.

List the matter in the month of April, 2019.

(ASHWANI KUMAR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.02.19 16:32:22 IST Reason: