Supreme Court - Daily Orders
Kallakuri Pattabhiramaswamy(D) ... vs Kallakuri Kamaraju . on 18 February, 2019
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.1 COURT NO.2 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 166812/2018, in Civil Appeal No(s). 5389/2012
KALLAKURI PATTABHIRAMASWAMY(D) TR.LRS. Appellant(s)
VERSUS
KALLAKURI KAMARAJU . & ORS. Respondent(s)
I.A. No. 166812/2018- Application for early hearing.
Date : 18-02-2019 This application was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. A. Ramesh, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Mr. Ganni Krishna, Adv.
Ms. G. Madhavi, AOR
For Respondent(s) Mr. P. Vinay Kumar, AOR
Mr. K. Parameshwar, Adv.
Mr. M. Srinivas R., Adv.
Mr. Asarath S. Janaradanan, Adv.
Mrs. Sudha Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for early hearing is allowed.
List the matter in the month of April, 2019.
(ASHWANI KUMAR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.02.19 16:32:22 IST Reason: