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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(7)(c) in Telangana State Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(c)that additional measures being undertaken by the Requiring Body, which have been undertaken by it in response to the findings of the Social Impact Assessment process and public hearings.