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Chattisgarh High Court

Sabhajit Singh Yadav vs State Of C.G. And Ors. 33 Wps/2582/2010 ... on 2 January, 2020

HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 4940 of 2010

Sabhajit Singh Yadav Versus State of Chhattisgarh

 

 

 

       
 

SAKE ARAN

 

02/01/2020

None for the petitioner in both the rounds.

= "Sweq{ _- Post the matter after 10 weeks.

SR, € Site OA Sd/-

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