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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(f) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(f)to purchase consumer durables such as television, video cassette recorder or video cassette player, washing machines, cooking range, geysers and computers;