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[Cites 0, Cited by 0] [Section 33(4)] [Section 33] [Entire Act]

State of Jharkhand - Subsection

Section 33(4)(d) in The Bihar Co-operative Societies Act, 1935

(d)any money or property belonging to the society which has been misappropriated or fraudulently retained by any person taking part in the organization or management of the society or by any past or present officer of the society or by any other person.