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State of Haryana - Section

Section 411 in Punjab Jail Manual

411. Assistance from police.

(1)The Superintendent shall, in consultation with the Superintendent of Police, make such arrangements for a concerted plan of action in the case of an outbreak or escape, as may seem advisable.
(2)The Deputy Superintendent shall, on the occurrence of an escape or outbreak, send word to the officer in-charge of the nearest police station.