Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 110 in U.P. Consolidation of Holdings Rules, 1954

110.

Section 3(4). - The Director of Consolidation shall exercise powers of supervision and, superintendence over the staff employed in the consolidation organization of the State and may for that purpose issue such directions as may be necessary.